Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76] [Entire Act] State of Assam - Subsection Section 76(1) in The Assam Excise Act, 2000 (1)The offences under this Act, except under sub-section (1) of Section 53, Section 54 and Section 55 shall be compoundable:
