Himachal Pradesh High Court
Dinesh Kumar vs . Hp Tourism Dev. Corpn. Ltd. & Another on 1 August, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Dinesh Kumar vs. HP Tourism Dev. Corpn. Ltd. & another .
CWP No. 4669 of 2022 01.08.2022 Present: Mr. Shashi Shirshoo, Advocate, for the petitioner.
Mr. Mukesh Sharma, Advocate vice Mr. Shivank S. Panta, Advocate, for respondent No. 1.
Issue notice. Mr. Mukesh Sharma, Advocate, waives service of notice on behalf of respondent No. 1. Notice be issued to respondent No. 2 returnable by three weeks, on taking steps within one week.
Let Affidavit-Reply on behalf of respondent No. 1 be filed by the next date.
List after four weeks.
( A.A. Sayed )
Chief Justice
August 1, 2022 ( Jyotsna Rewal Dua )
(hemlata) Judge
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