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State of Uttar Pradesh - Section

Section 88 in U.P. Revenue Code (Amendment) Act, 2016

88. Amendment of Section 113.

- In Section 113 of the said Code, in Hindi version, for the words ^^Hkwfe dk vtZu ;k mlesa fdlh fgr dk gdnkj gksxkA the words ^^Hkwfe ;k mlesa fdlh fgr ds vtZu dk gdnkj gksxkA shall be substituted.