Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3(2)] [Section 3] [Entire Act] Union of India - Subsection Section 3(2)(c) in The National Commission For Backward Classes Act, 1993 (c)two persons, who have special knowledge in matters relating to backward classes; and