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[Cites 0, Cited by 0] [Section 70(1)] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(1)(a) in The Orissa Port Trust Act, 1962

(a)any of the services specified in Chapter V shall be rendered by it or by a person to whom any service has been relinquished under Section 33 or partly by one and partly by the other;