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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Telangana - Subsection

Section 51(1)(e) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(e)is guilty of breach of trust, or mis-appropriation in respect of any of the properties of the math;