Madhya Pradesh High Court
Smt. Chandan Bai vs The State Of Madhya Pradesh on 13 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-6692-2018 The High Court Of Madhya Pradesh WP-6692-2018 (SMT. CHANDAN BAI Vs THE STATE OF MADHYA PRADESH AND OTHERS) 27 Jabalpur, Dated : 13-01-2020 List this case along with W.P.No.12694/2015.
(SUBODH ABHYANKAR) JUDGE S /-
Digitally signed by SMT SUSHMA KUSHWAHA Date: 17/01/2020 01:41:48