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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1)(i) in Haryana Liquor Licence Rules, 1970

(i)[ Rs. 10,000 per annum for a retail license for one year to possess a quantity not exceeding 2,000 bulk litres of denatured spirit at one time.] [1994 Legislative Supplement Part III dated 30.3.1994.]