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State of Rajasthan - Section

Section 61 in The Rajasthan Municipalities (Election) Rules, 1994

61. Maintenance of secrecy of voting.

- Every officer, clerk, agent or other person who performs any duty in connection with the recording or counting of votes of an election shall maintain and aid in maintaining the secrecy of voting and shall not communicate to any person any information calculated to violate such secrecy.