Section 112(1)(e) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 112(1)] [Section 112] [Entire Act]

State of Uttar Pradesh - Subsection

Section 112(1)(e) in The U.P. Panchayat Raj Act, 1947

(e)to prohibit or regulate the use of public streets or other public places by shop-keepers or other individuals or collection of market tolls on public streets;

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 112(1)(e) in The U.P. Panchayat Raj Act, 1947