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[Cites 0, Cited by 0] [Section 19(3)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(3)(a) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(a)exercise general supervision over the funds of the Vishwa Vidyalaya and shall advise the Board in regard to its financial policy;