Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(6) in The Punjab Probation of Offenders Rules, 1962

(6)[register of probationers staying in institutions or premises, referred to in] [Substituted by GSR 6/CA-20-58-S-18 Amd. (1) 64, dated the 20th December, 1963.] rule 29 in the district ;