Delhi High Court - Orders
Nirmala Kumari & Ors vs Girish Kakkar & Anr on 30 March, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~3, 4 & 5 (part heard)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 156/2018 & CM. APPL. 15175/2018
NIRMALA KUMARI & ORS. ..... Petitioner
Through None.
versus
GIRISH KAKKAR & ANR ..... Respondent
Through Dr. Arun Mohan, Senior Advocate
with Mr. Arvind Bhatt and Ms. Ritika
Choubey, Advocates.
+ RC.REV. 178/2018 & CM. APPL. 17084/2018
SHYAM SUNDER BATRA & ANR ..... Petitioner
Through None.
versus
GIRISH KAKAR & ANR ..... Respondent
Through Dr. Arun Mohan, Senior Advocate
with Mr. Arvind Bhatt and Ms. Ritika
Choubey, Advocates.
AND
+ RC.REV. 179/2018 & CM. APPLS. 17424-25/2018
ANAND KUMAR SALUJA ..... Petitioner
Through None.
versus
GIRISH KAKAR & ANR ..... Respondent
Through Dr. Arun Mohan, Senior Advocate
with Mr. Arvind Bhatt and Ms. Ritika
Choubey, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
Digitally Signed
Signature Not Verified By:JUSTICE SANJEEV
Digital Signed By:KUNAL SACHDEVA
MAGGU
RC.REV. 156-2018 & connected matters Signing Date:30.03.2022 1
Signing Date:31.03.2022 11:31:51 21:39
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
ORDER
% 30.03.2022
1. The matters were last heard on 26.11.2019.
2. The matters are released from part heard.
3. List before the roster Bench for directions on 13.04.2022.
SANJEEV SACHDEVA, J MARCH 30, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU RC.REV. 156-2018 & connected matters Signing Date:30.03.2022 2 Signing Date:31.03.2022 11:31:51 21:39 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.