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Delhi High Court - Orders

Nirmala Kumari & Ors vs Girish Kakkar & Anr on 30 March, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~3, 4 & 5 (part heard)
                                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +       RC.REV. 156/2018 & CM. APPL. 15175/2018
                                              NIRMALA KUMARI & ORS.                                    ..... Petitioner
                                                          Through   None.

                                                                         versus

                                              GIRISH KAKKAR & ANR                                  ..... Respondent
                                                           Through                Dr. Arun Mohan, Senior Advocate
                                                                                  with Mr. Arvind Bhatt and Ms. Ritika
                                                                                  Choubey, Advocates.

                                      +       RC.REV. 178/2018 & CM. APPL. 17084/2018
                                              SHYAM SUNDER BATRA & ANR                                 ..... Petitioner
                                                          Through  None.

                                                           versus
                                              GIRISH KAKAR & ANR                                   ..... Respondent
                                                           Through                Dr. Arun Mohan, Senior Advocate
                                                                                  with Mr. Arvind Bhatt and Ms. Ritika
                                                                                  Choubey, Advocates.

                                                                   AND
                                      +       RC.REV. 179/2018 & CM. APPLS. 17424-25/2018
                                              ANAND KUMAR SALUJA                                     ..... Petitioner
                                                          Through                 None.

                                                           versus
                                              GIRISH KAKAR & ANR                                   ..... Respondent
                                                           Through                Dr. Arun Mohan, Senior Advocate
                                                                                  with Mr. Arvind Bhatt and Ms. Ritika
                                                                                  Choubey, Advocates.

                                              CORAM:
                                              HON'BLE MR. JUSTICE SANJEEV SACHDEVA


                                                                                                    Digitally Signed
Signature Not Verified                                                                              By:JUSTICE SANJEEV
Digital Signed By:KUNAL                                                                             SACHDEVA
MAGGU
                                      RC.REV. 156-2018 & connected matters                          Signing Date:30.03.2022   1
Signing Date:31.03.2022 11:31:51                                                                    21:39
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
                                                                          ORDER

% 30.03.2022

1. The matters were last heard on 26.11.2019.

2. The matters are released from part heard.

3. List before the roster Bench for directions on 13.04.2022.

SANJEEV SACHDEVA, J MARCH 30, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digital Signed By:KUNAL SACHDEVA MAGGU RC.REV. 156-2018 & connected matters Signing Date:30.03.2022 2 Signing Date:31.03.2022 11:31:51 21:39 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.