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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(7) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

(7)On recommendation of the Director, the State Government may issue an authorisation to any person in respect of any place or area irrespective of such authorisation having been refused under sub-rule (6).