Gujarat High Court
Principal Commissioner Of Income Tax - 6 vs Investment And Precision Casting Ltd on 28 November, 2017
Author: Harsha Devani
Bench: Harsha Devani, A.S. Supehia
O/OJCA/756/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (OJ) NO. 756 of 2017
In STAMP NUMBER NO. 2383 of 2017
With
CIVIL APPLICATION (OJ) NO. 757 of 2017
In
STAMP NUMBER NO. 2384 of 2017
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PRINCIPAL COMMISSIONER OF INCOME TAX - 6....Applicant(s)
Versus
INVESTMENT AND PRECISION CASTING LTD.....Respondent(s)
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Appearance:
MRS MAUNA M BHATT, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI
and
HONOURABLE MR.JUSTICE A.S. SUPEHIA
Date : 28/11/2017
COMMON ORAL ORDER
(PER : HONOURABLE MS.JUSTICE HARSHA DEVANI) Heard Mrs. Mauna Bhatt, learned senior standing counsel for the applicant.
Issue Rule returnable on 23rd January, 2018.
(HARSHA DEVANI, J.)
(A. S. SUPEHIA, J.)
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O/OJCA/756/2017 ORDER
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