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State of Chattisgarh - Section

Section 14 in Chhattisgarh Nursing Course Entrance Rules, 2011

14. "Bonafide Resident" means such candidate who is a bonafide resident of Chhattisgarh State as per the orders issued time to time by Chhattisgarh State and is the possessor of Bonafide Resident Certificate issued by Competent Authority of State Government.