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[Cites 0, Cited by 0] [Section 269(1B)] [Section 269] [Entire Act]

Union of India - Subsection

Section 269(1B)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)In case of the existing sailors, their period of engagement shall be governed by sub-regulation (1), except that they shall not be transferred to Fleet Reserve.