Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1050 in Rules under the United Provinces Excise Act, 1910

1050. Security to be furnished by Head Salesmen, Salesman and Assistant Salesmen.

- (9) The Head Salesmen and other Salesmen shall have to furnish securities amount whereof shall be fixed by the Collector after taking into consideration the value of the maximum stock which may be prescribed for the particular shop. Head Salesman should generally be made to furnish a higher amount of security than Assistant Salesmen but the total of the securities furnished by Head and Assistant Salesmen of a shop shall in no case be less them the value of the maximum stock prescribed for that shop.The following scales of securities will be found suitable in most cases :