Supreme Court - Daily Orders
Government Of Nct Of Delhi vs Bhim Singh on 24 March, 2023
Bench: M.R. Shah, C.T. Ravikumar
ITEM NO.33 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 10474/2022
(Arising out of impugned final judgment and order dated 07-04-2015
in WP(C) No. 8415/2014 passed by the High Court Of Delhi At New
Delhi)
GOVERNMENT OF NCT OF DELHI & ANR. Petitioner(s)
VERSUS
BHIM SINGH & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.1026/2023-CONDONATION OF DELAY IN
FILING and IA No.1028/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.1029/2023-EXEMPTION FROM FILING O.T.
and IA No.1027/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS)
Date : 24-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Atul Kumar, AOR
Ms. Sweety Singh, Adv.
Mr. Rahul Pandey, Adv.
Mr. Rajiv Ranjan, Adv.
For Respondent(s) Mr. Dharam Raj Ohlan, Adv.
Mr. Vishwa Pal Singh, AOR
Mr. P. S. Tomar, Adv.
Mr. Jhingan Ashwani Omprakash, Adv.
Mr. Mr. Dewangan Kiran Bala, Adv.
Mr. Prateek Rai, Adv.
Ms. Malvika Kapila, AOR
Ms. Tanwangi Shukla, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C) D. No. 17623/2021.
Signature Not Verified(R. NATARAJAN) Digitally signed by R Natarajan (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS Date: 2023.03.24 16:54:22 IST ASSISTANT REGISTRAR Reason: