Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Rajasthan - Subsection

Section 80(3) in The Rajasthan Urban Improvement Act, 1959

(3)Where a document is served on a partnership in accordance with this section, the document shall be deemed to be served on each partner.