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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3)(c) in Tamil Nadu Local Fund Audit Rules, 2016

(c)The Administrative Authority to whom the special reports were made by the Director or his subordinate officers shall take necessary action to make good the loss pointed out in the special report or initiate disciplinary proceedings as per the rules applicable to recover the loss from the person responsible and report the fact to the Director.