Section 13(1) in Roerich and Devikarani Roerich Estate (Acquisition and Transfer) Act, 1996
(1)The State Government shall within thirty days from the specified date, deposit, in cash, with the Commissioner, for payment to the owners or transferees and other interested persons,-(a)an amount equal to the amount specified in section 7; and(b)an amount equal to the amount payable under section 8.
