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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of West Bengal - Subsection

Section 91(1)(a) in The Chandernagore Municipal Corporation Act, 1990

(a)giving relief to, and establishing and maintaining relief works in time of famine or scarcity for, destitute persons within the limits of the city;