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State of Chattisgarh - Section

Section 41 in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

41. Annual report.

- The annual report of the University shall be prepared under the direction of the Vice-Chancellor and shall be submitted to the Board for its consideration and approval. Such annual report as approved by the Board shall be submitted to the Chancellor and the State Government and shall be placed before the State Legislature.