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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(1) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(1)The Presiding Officer may seek the assistance of such local persons as he thinks fit to help in the identification of the electors or to assist him otherwise in taking the poll.