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[Cites 0, Cited by 0] [Section 59(5)] [Section 59] [Entire Act]

State of Rajasthan - Subsection

Section 59(5)(a) in Rajasthan Factories Rules, 1951

(a)the term "manual transport of loads" means any transport in which the weight of the load is wholly borne by one worker, it covers the lifting and putting down of loads.