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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(vii) in U.P. Industrial Housing Act, 1955

(vii)the mode of service of the order under sub-section (2) of Section 12 [* * * * *] [The words and figures 'or sub-section (2) of Section 21' omitted by U. P. Act No. 22 of 1972, Section 19(2)(c) (w.e.f. 28-4-1972).];