Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 704 in Bihar Education Code, 1961

704.

The following is the text of the Bihar Basic Education Board Statutory Rules framed by Government in exercise of the powers conferred by Section 18 of the Bihar Primary Education (Amendment) Act XVII of 1946 and the Bihar Act IV of 1959.(Government notification no. 8934-E., dated the 21st December, 1949.)Bihar Basic Education Board (Exercise of Powers and Functions) Rules, 1949.