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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(b) in The Aircraft (Investigation of Accidents and Incidents) Rules, 2012

(b)in the case of an accident occurring in India, give information to the District Magistrate and the Officer-in charge of the nearest Police Station of the accident and of the place where it occurred.