Section 26 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988
26. Appointment and punishment of subordinate officers.
(1)The Superintendent shall exercise such powers. in regard to the appointment and punishment of subordinate officers, as are specified in the rules relating to such officers.(2)The Superintendent may, at any time, inquire into, and record his opinion on, the conduct of any subordinate officer.
