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State of Madhya Pradesh - Section

Section 13 in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Niyam, 1997

13. Minutes.

(1)The proceedings of each meeting of the Committee shall be circulated to all members as soon as practicable.
(2)A report about the action taken on the decisions of the preceding meeting shall be submitted in the next meeting of the Committee.