Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(1) in The Port Of New Mangalore (Harbour Craft) Rules, 1976 (1)An appeal shall be from any decision of the Deputy Conservator under these rules, to the Conservator of the Port who shall decide the same.
