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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(2) in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

(2)The posts mentioned in Schedule III shall be filled in by direct recruitment in the manner laid down in regulation 15 :Provided that mere existence of a vacancy shall not confer any right for promotion.