Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 55 in Kamdhenu University Act, 2009 55. Delegation of Powers. - Subject to the provisions of this Act and the Statutes, any authority of the University may delegate its powers vested in it to such officer or the authority subordinate to it.
