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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(d) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(d)"Diploma in Elementary Education Common Entrance Test Committee" means, the Committee empowered to conduct the DEECET online and to prepare the list of candidates in the order of marks (merit) obtained in the DEECET based on which admissions will be made.