Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 33 in Sikkim Excise Act, 1992 33. Bar to right of renewal and compensation. - No person to whom a licence or permit has been granted under this Act shall have any claim to the renewal thereof or, save as provided in section 29 any claim to compensation on the determination thereof.
