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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(1)(b) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(b)interferes with, increases, or diminished the water supply in , or the flow of water from, through, over or under any irrigation system;