Section 42 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
42. Access to information and communication technology.
- The Government shall take measures to ensure that,-(i)all contents available in audio, print and electronic media are in accessible format ;(ii)persons with disabilities have access to electronic media by providing audio description, sign language interpretation and close captioning ;(iii)electronic goods and equipment which are meant for everyday use are available in universal design.
