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Bombay High Court

Bapurao Pandurang Shinde And Others vs The State Of Maharashtra And Others on 25 June, 2019

Author: Mangesh S. Patil

Bench: S. V. Gangapurwala, Mangesh S. Patil

                                     1                               wp 3624.19

    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               BENCH AT AURANGABAD


                  WRIT PETITION NO. 3624 OF 2019

          BAPURAO PANDURANG SHINDE AND OTHERS
                         VERSUS
          THE STATE OF MAHARASHTRA AND OTHERS
                           ...
    Advocate for Petitioners : Mr. More Abhijit S.
          AGP for Respondents No. 1, 2 & 4 :
                    Mr. V. M. Kagane
                           ...


                                CORAM: S. V. GANGAPURWALA &
                                       MANGESH S. PATIL, JJ.
                                DATE:    25th JUNE, 2019


 PER COURT:

 1.       The       petitioners      are    disqualified            for       the

 benefit of MREGS.


 2.       Issue        notice   to   respondents,         returnable            on

20.08.2019. The learned A.G.P. waives service of notice for respondents no. 1, 2 and 4.

[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 27/06/2019 ::: Downloaded on - 28/06/2019 00:22:16 :::