Bombay High Court
Bapurao Pandurang Shinde And Others vs The State Of Maharashtra And Others on 25 June, 2019
Author: Mangesh S. Patil
Bench: S. V. Gangapurwala, Mangesh S. Patil
1 wp 3624.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 3624 OF 2019
BAPURAO PANDURANG SHINDE AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Mr. More Abhijit S.
AGP for Respondents No. 1, 2 & 4 :
Mr. V. M. Kagane
...
CORAM: S. V. GANGAPURWALA &
MANGESH S. PATIL, JJ.
DATE: 25th JUNE, 2019 PER COURT: 1. The petitioners are disqualified for the benefit of MREGS. 2. Issue notice to respondents, returnable on
20.08.2019. The learned A.G.P. waives service of notice for respondents no. 1, 2 and 4.
[MANGESH S. PATIL, J.] [S. V. GANGAPURWALA, J.] marathe ::: Uploaded on - 27/06/2019 ::: Downloaded on - 28/06/2019 00:22:16 :::