Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 166] [Entire Act] State of Rajasthan - Subsection Section 166(1) in The Rajasthan District Boards Act, 1954 (1)Every Board shall submit its budget and every alteration or revision thereof to the State Government through the Director of Local Bodies.
