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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Punjab - Subsection

Section 26(3)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)specialized services in situations of conflict or disaster and for juveniles or children affected by terminal or incurable disease to prevent neglect by providing family counseling , nutrition, health interventions, psycho-social interventions and sponsorship;