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[Cites 0, Cited by 26] [Entire Act]

State of Uttar Pradesh - Section

Section 163 in The U.P. Zamindari Abolition and Land Reforms Act, 1950

163.

[* * *] [Omitted by U.P. Act No. 20 of 1982 (w.e.f. 03.06.1981).]