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Madhya Pradesh High Court

Prem Narayan Singh (Since Deceased) ... vs Santosh Kumar Gupta on 2 May, 2018

                              THE HIGH COURT OF MADHYA PRADESH
                                         MA-2124-2018
        (PREM NARAYAN SINGH (SINCE DECEASED) THR. LRS. SONMATI SINGH Vs SANTOSH KUMAR
                                            GUPTA)


   1
   Jabalpur, Dated : 02-05-2018
      Shri R.K. Verma, learned senior counsel with Ms. Preeti
  Khanna, learned counsel for the appellants.
      Heard on the question of admission.




                                                                  sh
        Issue notice to the respondents, on payment of process fee

e within seven days.

ad Notice be made returnable within four weeks.

Pr List the matter in the week commencing 18th June, 2018.

a hy (MISS VANDANA KASREKAR) ad JUDGE M of ts rt ou Digitally signed by TULSA SINGH Date: 2018.05.02 17:27:27 +05'30' C h ig H