Madhya Pradesh High Court
Prem Narayan Singh (Since Deceased) ... vs Santosh Kumar Gupta on 2 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MA-2124-2018
(PREM NARAYAN SINGH (SINCE DECEASED) THR. LRS. SONMATI SINGH Vs SANTOSH KUMAR
GUPTA)
1
Jabalpur, Dated : 02-05-2018
Shri R.K. Verma, learned senior counsel with Ms. Preeti
Khanna, learned counsel for the appellants.
Heard on the question of admission.
sh
Issue notice to the respondents, on payment of process fee
e within seven days.
ad Notice be made returnable within four weeks.
Pr List the matter in the week commencing 18th June, 2018.
a hy (MISS VANDANA KASREKAR) ad JUDGE M of ts rt ou Digitally signed by TULSA SINGH Date: 2018.05.02 17:27:27 +05'30' C h ig H