Punjab-Haryana High Court
Vikas Goyal vs State Of Haryana And Ors on 29 September, 2017
Author: A. B. Chaudhari
Bench: A. B. Chaudhari
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRL. MISC. No.M-39779 OF 2014
DATE OF DECISION : 29th SEPTEMBER, 2017
Dr. Vikas Goyal
.... Petitioner
Versus
State of Haryana & others
.... Respondents
CORAM : HON'BLE MR. JUSTICE A. B. CHAUDHARI
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Present : Mr. Anurag Jain, Advocate for the petitioners.
Mr. Chetan Sharma, AAG, Haryana.
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A. B. CHAUDHARI, J. (ORAL)
For orders, see order of even date passed in CRM-M No.25305 of 2014 titled Dr. Kuldeep Saini & another versus State of Haryana & others.
29th SEPTEMBER, 2017 (A. B. CHAUDHARI)
'raj' JUDGE
Whether speaking/reasoned: Yes No
Whether Reportable: Yes No
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