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[Cites 1, Cited by 8]

Punjab-Haryana High Court

Vikas Goyal vs State Of Haryana And Ors on 29 September, 2017

Author: A. B. Chaudhari

Bench: A. B. Chaudhari

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                                CRL. MISC. No.M-39779 OF 2014
                      DATE OF DECISION : 29th SEPTEMBER, 2017

Dr. Vikas Goyal
                                                              .... Petitioner
                                    Versus
State of Haryana & others
                                                           .... Respondents

CORAM : HON'BLE MR. JUSTICE A. B. CHAUDHARI

                                     ****

Present :    Mr. Anurag Jain, Advocate for the petitioners.

             Mr. Chetan Sharma, AAG, Haryana.

                                     ****

A. B. CHAUDHARI, J. (ORAL)

For orders, see order of even date passed in CRM-M No.25305 of 2014 titled Dr. Kuldeep Saini & another versus State of Haryana & others.





29th SEPTEMBER, 2017                               (A. B. CHAUDHARI)
'raj'                                                     JUDGE

        Whether speaking/reasoned:              Yes         No

        Whether Reportable:                     Yes         No




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