Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(3) in The Merchant Shipping (Crew Accommodation) Rules, 1960 (3)The wooden parts of the furniture and fittings in the crew accommodation shall be finished externally with pain, varnish, polish or by other suitable means.
