76. [ Payment of duty, etc. and issue of pass. [Substituted vide BOR Notification No. LXVI-75/2001 -6823/Ex. dated 30.7.2001, O.G.No. 34 dated 24.8.2001.]
- When duty and cost price has been paid by a retail licensee and the application for country spirit alongwith bank draft/pay order showing payment of duty and cost price are submitted before the Corporation Officer, the latter shall make necessary entry in his register and issue the required quantity of country spirit under a pass to be issued by the Excise Officer-in-charge posted to such Corporation Warehouse/Depot.]
