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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

State of Sikkim - Subsection

Section 49(1)(d) in Sikkim Fire Services Act, 1981

(d)due regard shall always be had, so far as may be compatible with the exigencies of the purpose for which the entry is made, to the social and religious usages of the occupants of the building or place entered.