Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96(9)] [Section 96] [Entire Act] Union of India - Subsection Section 96(9)(c) in The Central Motor Vehicles Rules, 1989 (c)N3 categories of vehicles manufactured on and after the 1st day of October, 2007, that are used as tractor-trailer combinations;