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Supreme Court - Daily Orders

Municipal Corp Of Delhi vs Sri Aurobindo Eudcation Society . on 14 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.107                      COURT NO.14                 SECTION XIV-A

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

                               Civil Appeal No.149/2013

     MUNICIPAL CORP OF DELHI                                       Appellant(s)

                                          VERSUS

     SRI AUROBINDO EUDCATION SOCIETY & ANR.                       Respondent(s)

     (IA No. 123393/2022 - EARLY HEARING APPLICATION)

     WITH
     C.A. No. 18308/2017 (XIV-A)

     C.A. No. 1103/2013 (XIV-A)

     C.A. No. 1104/2013 (XIV-A)

     SLP(C) No. 17978/2014 (XIV)

     SLP(C) No. 39787/2013 (XIV)

     SLP(C) No. 39786/2013 (XIV)

     SLP(C) No. 4926/2014 (XIV)

     SLP(C) No. 5344/2014 (XIV)

     SLP(C) No. 17980/2014 (XIV)

     C.A. No. 10728/2013 (XIV-A)
     (IA No.22663/2018-PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     C.A. No. 709/2013 (XIV-A)

     C.A. No. 1102/2013 (XIV-A)

     C.A. No. 707/2013 (XIV-A)

     C.A. No. 18306/2017 (XIV-A)

     C.A. No. 18309/2017 (XIV-A)
Signature Not Verified


     SLP(C) No. 24732/2015 (XIV)
Digitally signed by
Nisha Khulbey
Date: 2023.09.15
15:01:57 IST
Reason:

     C.A. No. 5935/2014 (XIV-A)


                                           1
                                                        C.A.No.149/2013

SLP(C) Nos.24351-24359/2013 (XIV)

C.A. No. 696/2013 (XIV-A)

C.A. No. 697/2013 (XIV-A)

C.A. No. 695/2013 (XIV-A)

C.A. No. 152/2013 (XIV-A)

C.A. No. 698/2013 (XIV-A)

C.A. No. 699/2013 (XIV-A)

C.A. No. 701/2013 (XIV-A)

C.A. No. 151/2013 (XIV-A)

C.A. No. 150/2013 (XIV-A)

C.A. No. 18307/2017 (XIV-A)

C.A. No. 18310/2017 (XIV-A)

C.A. No. 706/2013 (XIV-A)

C.A. No. 704/2013 (XIV-A)

C.A. No. 702/2013 (XIV-A)

SLP(C) No. 93/2018 (IX)
(FOR ADMISSION and I.R. and IA No.1067/2018-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.7662/2018-PERMISSION TO FILE
ADDITIONAL DOCUMENTS
IA No. 1067/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT

IA No. 7662/2018 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 14-09-2023 These matters were called on for hearing today. CORAM :

HON'BLE MRS. JUSTICE B.V. NAGARATHNA HON'BLE MR. JUSTICE UJJAL BHUYAN For Appellant(s) Mr. Satyajit A. Desai, Adv.

Mr. Amit K Pathak, Adv. Mr. Siddharth Gautam, Adv. Mr. Abhinav K. Mutyalwar, Adv. Mr. Gajanan N Tirthkar, Adv. Mr. Vijay Raj Singh Chouhan, Adv.

Ms. Anagha S. Desai, AOR Mr. Rakesh Kumar-I, AOR Mr. Sunil Gupta, Sr. Adv. Mr. A. Venayagam Balan, AOR Mr. Ashwin Sakuja, Adv. Mr. Veranda Verma, Adv. Mr. Gaurav Pal, Adv.

Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv. Ms. Kusum Pandey, Adv. Ms. Anamika, Adv.

Mr. Praveen Swarup, AOR Ms. Madhu Tewatia, Adv. Mr. Praveen Swarup, Adv. Mr. Devesh Maurya, Adv. Mr. Vinod Kumar Mantoo, Adv. Mr. Ameet Siingh, Adv. Mr. Devesh Tripathi, Adv. Mr. Ravi Kumar, Adv.

Ms. Pratishtha Majumdar, Adv.

Mr. Vikramjeet Banerjee, ASG Mr. Rupesh Kumar, Adv. Mr. Prashant Singh-II, Adv. Mrs. Diksha Rai, Adv.

Mr. Siddharth Sinha, Adv. Mr. Prahlad Singh, Adv. Mr. Debojyoti Mukhopadhyay, Adv. Mr. S.N. Terdal, AOR For Respondent(s) Mr. Jasbir Bidhuri, Adv.

Mr. Shashwat Sharma, Adv. Ms. N. Annapoorani, AOR Mr. B. Krishna Prasad, AOR Mr. Praveen Swarup, AOR Mrs. Shubhangi Tuli, AOR Mr. Kailash Vasdev, Sr. Adv. Mr. S.s.ray, Adv.

Mr. S.s. Ray, Adv.

Mr. Vaibhav Gulia, Adv. Ms. Rakhi Ray, AOR Mr. Sanjeev Kumar Agarwal, Adv. Mr. Hira Singh Rawat, Adv.

Mr. Shiv Kumar Vats, Adv. Ms. Rinki Singh, Adv.

Ms. Shailja Sharma, Adv. Ms. Kalyani Patwari, Adv. Mr. Sarvesh Singh, Adv. Mr. Varinder Kumar Sharma, AOR Mr. Aaditya Aniruddha Pande, AOR Mr. Siddharth Dharmadhikari, Adv. Mr. Bharat Bagla, Adv. Mr. Sourav Singh, Adv. Mr. Aditya Krishna, Adv.

Mr. Abhay Kumar, AOR Mr. Shagun Ruhil, Adv. Ms. Kusum Pandey, Adv. Ms. Anamika, Adv.

Mr. Sunil Gupta, Sr. Adv. Mr. A. Venayagam Balan, AOR Mr. Ashwin Sakuja, Adv. Mr. Veranda Verma, Adv. Mr. Gaurav Pal, Adv.

Mr. Kamal Gupta, Adv.

Mr. Rahul Gupta, AOR Mr. Sanjeev Kumar, AOR Mr. Sanjeev Kumar Aggarwal, Adv. Mr. Amir Yadav, Adv.

Mr. Hira Singh Rawat, Adv. Mr. Mohit Kumar Gupta, Adv.

Mr. Sushil Dutt Salwan, Sr. Adv. Mr. Arjun Garg, Adv.

Mr. Pramod Dayal, AOR Mr. Nikunj Dayal, Adv.

Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Akshay Subhash Jagtap, Adv.

Mr. Sudhanshu S. Choudhari, AOR Mr. Gurmeet Singh Makker, AOR  C.A.No.149/2013 UPON hearing the counsel the Court made the following O R D E R We have heard learned counsel for the Municipal Corporation of Delhi and learned senior counsel and learned counsel for the respondent-assessees. They submitted that they would file convenience compilation volumes as well as brief synopsis and brief written arguments.

List the matters on 04.10.2023.

Registry to detag SLP (C) 93 of 2018 from C.A. 149 of 2013 and connected matters.

(KRITIKA TIWARI) (MALEKAR NAGARAJ) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) 5