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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(2) in The M.P. Vanijyik Kar Niyam, 1995

(2)Every registered dealer shall conspicuously display at each place of his business-
(i)the registration certificate or the certified copy thereof; and
(ii)at the entrance of each such place a logo supplied by the appropriate registering authority on payment of a sum to be determined by the Commissioner.